Section 18(2)(a) in Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of user in Land) Act, 2015

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(a)the places at which and the manner in which the substance of the notification may be published under subsection (3) of section 3;

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