Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 17 in The Global Open University (Nagaland) Act, 2006 17. Pro Chancellor. - The President or the Chief Officer of the Trust, by whatever designation he may be called, shall be the Pro-Chancellor of the University.
