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Union of India - Section

Section 28 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

28. Time for mounting Ceremonial Guard

.-(a) A Ceremonial Guard shall be mounted only between reveille and retreat. It shall not be given any form of protective task other than the security of its own arms, equipment and the treasure chest.
(b)On conclusion of its ceremonial functions, or at retreat, a Ceremonial Guard may take over the duties of a tactical Guard immediately and vice versa.
(c)A Ceremonial Guard is to be considered at all times the symbol of pride and efficiency of the Unit.
(d)Its drill, smartness, and turn out shall be of the highest standard. When turned out it shall fall in at attention, and as such no cautionary words of command are necessary.