Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 99 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

99. Working capital.

- Working capital shall cover:
(1)Operation and maintenance expenses for one month;
(2)Maintenance spares @ 15% of operation and maintenance expenses specified in regulation 98; and
(3)Receivables equivalent to one and a half (1½) months of transmission charges calculated on target availability level.