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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(9)(ii) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(ii)While nominating the non-official members for each Managing Committee the State Government may, as far as possible, select from amongst the following (seven for each Central Home and five for each District Aftercare Shelters) ;