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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(9) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(9)[ Project Officer, District Rural Development Agency.] [Inserted vide Orissa Gazette Suppl. No. 49/2.12.1988.]
(ii)While nominating the non-official members for each Managing Committee the State Government may, as far as possible, select from amongst the following (seven for each Central Home and five for each District Aftercare Shelters) ;