Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] Union of India - Subsection Section 90(1) in The Oil Mines Regulations, 2017 (1)Every mine shall have a documented policy for repairing, replacement, re-evaluation of safe operating pressure and re-validation of residual life of all pipelines based on recommended practice developed by the owner.
