Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Soma Devi Another vs . Amarjeet Singh on 26 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Soma Devi another Vs. Amarjeet Singh RSA No. 397 of 2019 26.08.2022 Present: Mr. B.S. Chauhan, Senior Advocate, with Mr. Munish Datwalia, Advocate, for the appellants.

.

Mr. Basant Pal Thakur, Advocate, vice Ms. Devyani Sharma, Advocate, for the respondent.

RSA No. 397 of 2019 & CMP No. 13518 of 2021 As prayed for, list for consideration after three weeks.

(Ajay Mohan Goel) Judge August 26, 2022 (bhupender) ::: Downloaded on - 26/08/2022 20:06:38 :::CIS