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State of Uttar Pradesh - Section

Section 8 in Instructions for The Administration of The Indian Boilers Act, 1923

8.

The Deputy Chief Inspector and Inspector shall keep a diary for monthly submission to the Chief Inspector and Deputy Chief Inspector respectively, showing the place visited, boilers registered or inspected, variations from the programme and any other important particulars and actions taken under the various sections of the Act.II - Instruction for Registration of Boilers