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[Cites 0, Cited by 0] [Section 2(83)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(83)(i) in Tamil Nadu Combined Development and Building Rules, 2019

(i)A wall forming part of a building and being used or constructed to be used in any part of the height or length of such wall for separation of adjoining buildings belonging to different owners or constructed or adopted to be occupied by different persons; or