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State of Uttar Pradesh - Section

Section 10 in The U.P. Sheera Niyantran Niyamavali, 1974

10. Test of samples of molasses produced.

- The occupier of a sugar factory, during a molasses year, get samples of molasses produced at the factory tested every day, for brix and total sugar contents and shall also record the results in relevant columns of register in form M.F.5 everyday and upload it on the designated portal of the Excise Department (upexciseonline.in).