Madhya Pradesh High Court
Laxman Prasad Raikwar vs Ramola on 12 September, 2024
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 MCC-2196-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 2196 of 2022 (LAXMAN PRASAD RAIKWAR AND OTHERS Vs RAMOLA ) Dated : 12-09-2024 List on 15.10.2024.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 9/13/2024 6:09:16 PM