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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(b) in Punjab Urban Planning and Development Building Rules, 2018

(b)In case of Hospitals, 25% of the total covered area (Floor Area Ratio) may be utilized for residential use for staff, dormitory/ hostels for attendants of the patients, crèche etc.