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State of Punjab - Section
Section 23 in Punjab Urban Planning and Development Building Rules, 2018
23. Institutional.
- The institutional buildings shall be governed by the following norms, namely:-| Table 24: Hospital, Nursing Home, MedicalLaboratory | |||
| S. No. | Parameter | Permissible Limits | |
| I. | Minimum Approach Road and Site Area | Plot size from 1000 sq.yd upto 2000 sq.yd | 12m (40'-0") |
| Plot size above 2000 sq.yd upto 4000 sq.yd | 18m (60'-0") | ||
| Plot size above 4000 sq.yd | 24m (80'-0") | ||
| II. | Maximum Ground Coverage | 40% of site area | |
| III. | Maximum Floor Area Ratio | Minimum approach road 12 m | 1:1.50 |
| Minimum approach road 18 m | 1:1.75 | ||
| Minimum approach road 24 m and above | 1:2.25 | ||
| IV. | Maximum Height of Building | No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms. | |
| V. | Parking | 2[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]. | |
| VI. | Setbacks around buildings | Refer sub-rule (1) of rule 26 of these buildingrules. |
| Table 25: Orphanage Home, Old Age Home,Children's Centre/Care Centre/School/ Institute for Mentallychallenged or Physically Handicapped Person | ||
| S. No. | Parameter | Permissible Limits |
| I. | Minimum Site area | 1000 sq.m |
| II. | Minimum Approach Road | 12m(40'-0") |
| III. | Maximum Ground Coverage | 50% |
| IV. | Maximum Floor Area Ratio | 1:1.5 |
| V. | Maximum Height of Building | No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms. |
| VI. | Parking | 1.0[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]. |
| VII. | Setbacks around buildings | Refer sub-rule (1) of rule 26 of these buildingrules. |