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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(3)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)Demand directly or indirectly from the parents or guardians of a bride or bridegroom, as the case may be, any' dowry'.