Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(4) in Kerala University of Fisheries and Ocean Studies Act, 2010 (4)The Head of the Department shall also be responsible to the Director of School for the teaching, research and extension Programmes entrusted to his Department.
