Delhi High Court - Orders
Divyakriti Singh vs Equestrian Federation Of India Through ... on 31 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~54, 64 & 70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1139/2023 & CM APPLs. 4447-78/2023
DIVYAKRITI SINGH ..... Petitioner
Through: Mr. Urvi Mohan, Advocate (M-
7718992441)
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
SECRETARY GENERAL ..... Respondent
Through: Mr. Prateek Dhand, Advocate (M-
9953929705)
WITH
+ W.P.(C) 1199/2023 & CM APPLs. 4572-73/2023
YASH NENSEE ..... Petitioner
Through: Mr. Urvi Mohan, Advocate
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
SECRETARY GENERAL ..... Respondent
Through: Mr. Prateek Dhand, Advocate
AND
+ W.P.(C) 1211/2023 & CM APPLs. 4597-98/2023
MS. VIVEKA RATHORE ..... Petitioner
Through: Mr. Urvi Mohan, Advocate
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
SECRETARY GENERAL ..... Respondent
Through: Mr. Prateek Dhand, Advocate
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 31.01.2023
1. This hearing has been done through hybrid mode.
2. Subject to the orders of Hon'ble the Chief Justice, list these matters today itself i.e., 31st January, 2023 before the Bench of Hon'ble Mr. Justice Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52 Gaurang Kanth before whom W.P.(C) 1070/2023 titled Shashank Singh Kataria v. Equestrian Federation of India Through Its Secretary is stated to be listed today.
PRATHIBA M. SINGH, J JANUARY 31, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52