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Delhi High Court - Orders

Divyakriti Singh vs Equestrian Federation Of India Through ... on 31 January, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~54, 64 & 70
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +           W.P.(C) 1139/2023 & CM APPLs. 4447-78/2023
                                DIVYAKRITI SINGH                           ..... Petitioner
                                                 Through: Mr. Urvi Mohan, Advocate (M-
                                                           7718992441)
                                                 versus
                                EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
                                SECRETARY GENERAL                          ..... Respondent
                                                 Through: Mr. Prateek Dhand, Advocate (M-
                                                           9953929705)
                                                 WITH
                          +           W.P.(C) 1199/2023 & CM APPLs. 4572-73/2023
                                YASH NENSEE                                ..... Petitioner
                                                 Through: Mr. Urvi Mohan, Advocate
                                                 versus
                                EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
                                SECRETARY GENERAL                          ..... Respondent
                                                 Through: Mr. Prateek Dhand, Advocate
                                                 AND
                          +           W.P.(C) 1211/2023 & CM APPLs. 4597-98/2023
                                MS. VIVEKA RATHORE                         ..... Petitioner
                                                 Through: Mr. Urvi Mohan, Advocate
                                                 versus
                                EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
                                SECRETARY GENERAL                          ..... Respondent
                                                 Through: Mr. Prateek Dhand, Advocate

                                CORAM:
                                JUSTICE PRATHIBA M. SINGH
                                                   ORDER

% 31.01.2023

1. This hearing has been done through hybrid mode.

2. Subject to the orders of Hon'ble the Chief Justice, list these matters today itself i.e., 31st January, 2023 before the Bench of Hon'ble Mr. Justice Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52 Gaurang Kanth before whom W.P.(C) 1070/2023 titled Shashank Singh Kataria v. Equestrian Federation of India Through Its Secretary is stated to be listed today.

PRATHIBA M. SINGH, J JANUARY 31, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52