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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(3)(d) in The Maharashtra Universities Act, 1994

(d)[ a person holding a rank not lower than that of Research and Development or Production Officer or Quality Control Officer in an industry with significant presence with respect to research and development in the relevant subject.] [This clause was added by Maharashtra 55 of 2000, section 3l(b)(C).]