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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(3) in The Maharashtra Universities Act, 1994

(3)The Board, at its first meeting, shall co-opt,-
(a)one post-graduate teacher having not less than ten years' teaching experience, from amongst the teachers of affiliated colleges having post-graduate teaching in the subject;
(b)one teacher having not less than ten years teaching experience, from amongst affiliated college teachers in the subject who is not head of the department in the university or affiliated college or principal;
(c)two eminent persons who are,-
(i)either professors or readers in other universities; or
(ii)persons holding rank not lower than that of Assistant Director in national laboratories or institutions or recognised Institutions; or
(iii)experts in related field having published,-
(a)at least one [reference book in the subject] [These words were substituted for the word 'book' by Maharashtra 55 of 2000, section 31(b)(A)(i).]; or
(b)[at least three research papers] [These words were substituted for the word 'paper' by Maharashtra 55 of 2000, section 31(b)(A)(ii).] in recognised national or international journals.
[Provided that, at least one of them shall be from the category under clause (i).]
(d)[ a person holding a rank not lower than that of Research and Development or Production Officer or Quality Control Officer in an industry with significant presence with respect to research and development in the relevant subject.] [This clause was added by Maharashtra 55 of 2000, section 3l(b)(C).]