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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2)(b) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(b)the mode of recruitment of staff, grade of post, the qualification, pay, allowances and other conditions of service of the officers and other staff engaged therein and matters connected therewith;