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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(2)The State Government may prescribe by rules, -
(a)the different posts of the State Fire Service;
(b)the mode of recruitment of staff, grade of post, the qualification, pay, allowances and other conditions of service of the officers and other staff engaged therein and matters connected therewith;