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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1)(i) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(i)100% of the proceeds on account of CDM to be retained by the project developer in the first year (12 months) after the date of commercial operation of the transmission system;