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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2) in Jharkhand Single Window Clearance Act, 2015

(2)The High Powered Committee constituted under section 6.1 shall consist of the Chairman and the following members:Chairman and Members of High Powered Committee
Members Designation
a. Chief Secretary Chairman
b. Development Commissioner Member
c. Principal Secretary/Secretary, Industry Member
d. Principal Secretary /Secretary,Finance Member
e. Director of Industries Member-Secretary