Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 6 in Jharkhand Single Window Clearance Act, 2015

6. Constitution of High Powered Committee.

(1)There shall be constituted a High Powered Committee for the purpose of this Act.
(2)The High Powered Committee constituted under section 6.1 shall consist of the Chairman and the following members:Chairman and Members of High Powered Committee
Members Designation
a. Chief Secretary Chairman
b. Development Commissioner Member
c. Principal Secretary/Secretary, Industry Member
d. Principal Secretary /Secretary,Finance Member
e. Director of Industries Member-Secretary
(3)The High Powered Committee may invite other department secretaries or any other officer of a Department as a special invitee as required.