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[Cites 0, Cited by 0] [Section 402] [Entire Act]

State of Rajasthan - Subsection

Section 402(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)to see to the prompt and proper compliance of the Collector's orders passed on defects in the record and in the work of the land records staff pointed out by the Sadar Qanungo and other inspecting officers;