Section 21 in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988
21. Every licensed Plumber must possess a copy of these Plumber's regulations and must be conversant with them.
I have read/ been read out the above Schedule and I agree to this contents hereinSignature of the owner (or occupier) and dateI agree to abide by the above ScheduleSignature of the Licensed Plumber and date.
