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State of West Bengal - Section

Section 26 in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

26. Deans of Faculty Councils.

(1)There shall be a Dean for each Faculty Council for Post-Graduate Studies who shall be elected by the faculty council in such manner and subject to such conditions as may be prescribed by Statutes.
(2)The Dean shall hold office as a Dean for such term as may be prescribed by Statutes.