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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(1)There shall be a Dean for each Faculty Council for Post-Graduate Studies who shall be elected by the faculty council in such manner and subject to such conditions as may be prescribed by Statutes.