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State of Rajasthan - Section

Section 5 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

5. Managing Director's power to delegate.

- The Managing Director, may, subject to such restrictions and for so long, as he may deem fit, delegate to the Secretary or in the absence of the latter any other officer appointed by him in this behalf, any of the power conferred on him by these Regulations, in relation to employees, other than officers except the powers referred to in Regulations 7, 8, 10, 11, 15, 16, 17, 20, 37, 39, 41, 48, 79(3), 88, 90, 101 [and] [Amended by Notification dated 10-6-1980, Rajasthan Gazette, Part VII, dated 18-6-1980, Page 373, w.e.f. 15-4-1980] 105.