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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(2)(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)in dwelling containing not more than two bedrooms access from the bedrooms to an only bathroom shall be had without passing through another habitable room.