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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(6) in The Bangalore Metro Railway (General) Rules, 2011

(6)In depot, the Depot Controller may instruct the train operator by radio to proceed if-
(a)point indications for all facing points in the route show the points to be set and locked in the correct position;
(b)any points not showing an indication shall be traversed in the trailing direction.