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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)Ten per cent by deputation from amongst the Constables of Department of Home Affairs and Justice (Police Organisation) who are certified to be fit for appointment by that Department.