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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(8)In the case of Havildar Instructors. - (i) Ninety per cent by promotion from Corporal Instructors and Demonstrators with at least six years service and academic qualification of middle standard, relaxable in deserving case by Deputy Commandant General:Provided further that in the case of Demonstrators one year's service as Corporal Instructor shall be essential.
(ii)Ten per cent by deputation from amongst the Constables of Department of Home Affairs and Justice (Police Organisation) who are certified to be fit for appointment by that Department.