Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Odisha - Subsection Section 73(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (1)The minimum width of a corridor in a residential building shall be 1 metre and in all other buildings shall be 1.5 metres.
