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State of Odisha - Section

Section 73 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

73. Corridors.

(1)The minimum width of a corridor in a residential building shall be 1 metre and in all other buildings shall be 1.5 metres.
(2)In case of more than one main staircase of building interconnected by a corridor or other enclosed space, there shall be at least one smoke stop door across the corridor or enclosed space between the doors in the enclosing walls of any two staircase.