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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)pass an order approving the forecast of aggregate revenue requirement and expected revenue from tariff and charges for the Control Period, subject to such modifications and conditions as it may specify in the said Order; or