Section 5(5)(v) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

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NCT Delhi - Subsection

Section 5(5)(v) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(v)EMPn Employee Costs of the Licensee for the nth year;