Section 70 in The Bihar Municipal Election Rules, 2007
70. Casting of votes.
(1)The elector on receiving the ballot paper shall forthwith(a)proceed to one of the voting compartments;(b)there make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for which he intends to vote;(c)fold the ballot paper so as to conceal his vote;(d)insert the folded ballot paper into the ballot box; and(e)quit the polling station.(2)Every elector shall vote without undue delay.(3)No elector shall be allowed to enter a voting compartment so long as another elector is inside it.
