Section 24A(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(1)The Kuladhipati shall constitute a Finance Committee for each University, consisting of the following members, namely :-](i)[ Kulpati of the University Chairman [Inserted by M.P. Act No. 19 of 1994.](i-a) Registrar of the University Member Secretary.](ii)Finance Officer of the University;(iii)[ Commissioner, Higher Education or his nominee not below the rank of Joint Director;] [Substituted by M.P. Act No. 19 of 1994.](iv)Secretary to the Government of Madhya Pradesh Higher Education Department or his nominee not below the rank of Deputy Secretary;(v)Secretary to the Government of Madhya Pradesh, Finance Department or his nominee not below the rank of Deputy Secretary.
