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[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(1)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)[ Commissioner, Higher Education or his nominee not below the rank of Joint Director;] [Substituted by M.P. Act No. 19 of 1994.]