Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Kerala - Subsection Section 65(2) in Kerala University of Health Sciences Act, 2010 (2)The Government may pay to the Universities such other grants, subject to such conditions as they think fit for specific purposes.
