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State of Kerala - Section

Section 65 in Kerala University of Health Sciences Act, 2010

65. Grants from Government.

(1)The University shall receive as grant-in-aid for its maintenance such sums provided by the Government in the State's annual budget, subject to such conditions as may be fixed by the Government from time to time.
(2)The Government may pay to the Universities such other grants, subject to such conditions as they think fit for specific purposes.