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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(xii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xii)Organise workshops on personality development, life skill development, coping skills and stress management and other soft skills to encourage the child to become a productive and responsible citizen; and