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Himachal Pradesh High Court

M/S Aargee Consultants Private Ltd. vs State Of H.P And Ors on 1 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Aargee Consultants Private Ltd. Vs State of H.P and Ors .

CWP No. 7356 of 2022 01.12.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.

Mr. Rajinder Dogra, Sr. Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 and 3.

Replies on behalf of respondents No. 1 to 3 is stated to have been filed, however, the same is not on record.

Registry is directed to trace and place the same on record, if in order.

Learned counsel for the petitioner under instructions states that he does not want to file the rejoinder.

List for consideration on 07.12.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 01, 2022 (gaurav) ::: Downloaded on - 01/12/2022 20:35:39 :::CIS