Himachal Pradesh High Court
Mukesh Bansal vs Roshan Lal And Another on 21 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Mukesh Bansal versus Roshan Lal and another .
CMPMO No.397 of 2022 21.09.2022 Present Ms. Kiran Aggarwal present in person.
Mr. Gurinder Singh Parmar, Advocate, for the respondents.
Mr. Gurinder Singh Parmar, Advocate has put in appearance on behalf of the respondents. He prays for and is granted two weeks' time to complete his brief.
List on 11.10.2022, on which date matter shall be heard finally.
(Sandeep Sharma) Judge 21st September, 2022 (shankar) ::: Downloaded on - 21/09/2022 20:06:33 :::CIS