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[Cites 0, Cited by 0] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(151) in The Railway Protection Force Rules, 1987

151.1The disciplinary authority in respect of any enrolled member of the Force for the purpose of imposing any particular punishment or the passing of any disciplinaryorder shall be the authority specified in this behalf in Schedule III in whoseadministrative control the member is serving and shall include any superior to suchauthority.