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Union of India - Section

Section 151 in The Railway Protection Force Rules, 1987

151. Disciplinary Authority.

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151.1The disciplinary authority in respect of any enrolled member of the Force for the purpose of imposing any particular punishment or the passing of any disciplinaryorder shall be the authority specified in this behalf in Schedule III in whoseadministrative control the member is serving and shall include any superior to suchauthority.
151.2The disciplinary authority, in the case of an enrolled member of the Forceofficiating in a higher rank, shall be determined with reference to the officiating postheld by him at the time of taking action.