Himachal Pradesh High Court
Gaurav Kumar Thakur vs . Sh. Parkash on 21 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Gaurav Kumar Thakur vs. Sh. Parkash Chand Cr.MMO No. 392 of 2023 21.04.2023 Present: Mr. Kishore Pundeer, Advocate, for the petitioner.
r to Cr.MMO No. 392 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days.
Cr.MP No.1326 of 2023 Notice in the aforesaid terms.
List after four weeks.
In the meantime, further proceedings in Complaint/Criminal Case No.207/2017, titled as Prakash Chand vs. Gaurav Kumar Thakur, pending adjudication before learned Additional Chief Judicial Magistrate, Rampur Bushehr, District Shimla, H.P. shall remain stayed.
( Sushil Kukreja ) Judge 21st April, 2023 (reena) ::: Downloaded on - 21/04/2023 20:37:11 :::CIS