Section 1 in The U.P. Entertainments and Betting Tax Act, 1979
1. Short title, extent and commencement
. - (1) This Act may be called the Uttar Pradesh Entertainments and Betting Tax Act, 1979.(2)It shall extend to the whole of Uttar Pradesh.(3)It shall come into force on such date as the State Government may, by Notification, appoint in this behalf, and different dates may be appointed for different provisions of this Act or for different areas of the State.
