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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Entertainments and Betting Tax Act, 1979

(3)It shall come into force on such date as the State Government may, by Notification, appoint in this behalf, and different dates may be appointed for different provisions of this Act or for different areas of the State.